Section 14 in The Delhi Commission for Women Act, 1994
14. Annual report and audit report to be laid before the Legislative Assembly.
- The Government shall cause the annual report together with a memorandum of action taken on the recommendations contained therein so far as they relate to the Government and the reasons for the non-acceptance, if any, of any of such recommendations and the audit report to be laid as soon as may be after the reports are received before the Legislative Assembly of the Capital.Chapter - V Miscellaneous
