Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(2) in The University Grants Commission Act, 1956 (2)No regulation shall be made under this section except with the previous approval of the Central Government.] [Inserted by Act 33 of 1972, Section 8 (w.e.f. 17.6.1972). ]
