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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(1)(d) in The Board's Excise Rules, 1965

(d)a detailed plan of the warehouse or store-room, as the case may be, showing therein the different rooms or compartments and all the permanent fixtures, the plan being submitted in triplicate in the case of a warehouse and in duplicate in case of a storeroom outside bond.