Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Punjab - Subsection Section 68(3) in The Punjab Factory Rules, 1952 (3)(a)Every container of water for washing facilities shall have a smooth, impervious surface.(b)Suitable provisions will be made for sanitary disposal of the water from washings.
