Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 4 in The Gujarat Secondary and Higher Secondary Education Act, 1972 4. Headquarters of the Board. - The headquarters of the Board shall be at such place as may be determined by the State Government.
