Section 5(2) in The Goa State Commission for Backward Classes Rules, 1997

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State of Goa - Subsection

Section 5(2) in The Goa State Commission for Backward Classes Rules, 1997

(2)For recruitment, confirmation, promotion and all allied matters relating to the service of the staff, the composition of the DPC/DSC shall be as under:-

1.	Member Secretary	.... Chairman
2.	Director of Social Welfare	.... Member
3.	A Co-opted member to be nominated by the Member Secretary	.... Member

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State of Goa - Subsection

Section 5(2) in The Goa State Commission for Backward Classes Rules, 1997