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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(7) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

(7)In the case of an elector who [-] [Words'is illiterate or' deleted by notification GSR 164/PA 23/61/S-43/Amd (2) 63 dated 28.6.1963.] is physically incapacitated from voting, the presiding officer shall, at the request of the elector, take him or her to the place set apart for voting, ascertain his or her choice, accordingly mark the ballot paper, fold it up so as to maintain secrecy and deposit it in the ballot box.