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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(3) in The U.P. Water Management And Regulatory Commission Act, 2008

(3)[It shall come into force on such date] [The Act came into force on 3.10.2008 vide Notification No. 4232/08-XXVII-Si.-4-56(W)-98T.C., dated 3.10.2008, published in the U.P. Gazette, Extraordinary, Part-4, Section (Kha), dated 3.10.2008.] as the State Government may by notification in the Gazette appoint in this behalf.