Delhi High Court - Orders
Commissioner Of Income Tax ... vs Genpact Consulting (Singapore) Pte. ... on 11 December, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 571/2023
COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAXATION)-2 .....Appellant
Through: Mr. Sanjay Kumar, SSC along
with Ms. Monica Benjamin and
Ms. Easha Kadian, JSCs.
versus
GENPACT CONSULTING (SINGAPORE) PTE. LTD.
(EARLIER KNOWN AS HEADSTRONG CONSULTING
PTE. LTD.) .....Respondent
Through: Mr. Sachit Jolly, Sr. Adv. with
Ms. Disha Jham, Ms. Soumya
Singh and Mr. Devansh Jain,
Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 11.12.2024 CM APPL. 52423/2023 (40 Days Delay) Bearing in mind the disclosures made in the application, the delay of 40 days in filing the appeal is condoned.
The application stands disposed of.
ITA 571/2023In light of the judgment rendered today in Commissioner of Income Tax (International Taxation)-2 vs. Genpact Consulting Singapore Pte Ltd. [ITA 103/2023], the challenge which stands mounted to the order of the Income Tax Appellate Tribunal would be This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/12/2024 at 01:46:08 liable to meet an identical fate.
The appeal fails and stands dismissed.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
DECEMBER 11, 2024/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/12/2024 at 01:46:08