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[Cites 0, Cited by 0] [Section 47(1C)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(1C)(b) in Motor Vehicles Act, 1939

(b)notwithstanding anything contained in the proviso to sub-section (1) give preference, in such manner as may be prescribed to applications for stage carriage permits from such persons.