Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Uttarakhand - Subsection Section 47(3) in Shri Guru Ram Rai University Act, 2016 (3)The annual accounts of the University shall be audited by auditor, who is the member of the Institute of Chartered Accountants of India, every year.
