Supreme Court - Daily Orders
Prerna Kalia vs The State Of Uttar Pradesh on 20 October, 2023
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.1601 COURT NO.16 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Criminal) No.787/2023
PRERNA KALIA & ANR. Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH Respondent(s)
(With IA No.214584/2023-EX-PARTE STAY and IA No.214585/2023-
EXEMPTION FROM FILING O.T.)
WITH T.P.(Crl.) No.790/2023 (II)
(With IA No.216067/2023-STAY APPLICATION and IA No.216068/2023-
EXEMPTION FROM FILING O.T.)
Date : 20-10-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s)
Mr. Gourave Kumar Agarwal, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
1 Issue notice, returnable in four weeks.
(CHETAN KUMAR) (AMITA PANDEY) A.R.-cum-P.S. COURT MASTER Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2023.10.21 13:21:47 IST Reason: