Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59A] [Entire Act] State of Gujarat - Subsection Section 59A(4) in Gujarat Primary Education Act, 1947 (4)The provisions contained in sub-sections (3), (4), (5) and (8) of section 58 shall mutatis mutandis apply to the members of the Board constituted under this section.
