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State of Odisha - Section

Section 618 in The Orissa Estates Abolition Rules, 1952

618. Register of Interim Compensation Payment Order. - Each disbursing officer (Treasury Officer shall enter his copy of the order in a register in Form No. O.T.C. 36 (which shall be suitably modified for this purpose) and put his initial in the column "Name of Intermediary" and draw a red-ink line across the page below the entry. The treasury voucher number and date shall be entered in the remarks column after payment is made.