Section 39(1)(d) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(1)(d) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(d)average annual income during the four agricultural years immediately preceding the date of vesting from rents of building sites vested in the State;

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State of Uttar Pradesh - Subsection

Section 39(1)(d) in The U.P. Zamindari Abolition and Land Reforms Act, 1950