Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(a) in The Ancient Monuments And Archaeological Sites And Remains Rules, 1959

(a)in the case of any order or notice of a general nature or affecting a class of persons, be published in the Official Gazette; and