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[Cites 0, Cited by 1] [Section 35E(3)] [Section 35E] [Entire Act]

Union of India - Subsection

Section 35E(3)(i) in The Income Tax Act, 1961

(i)on the acquisition of the site of the source of any mineral or group of associated minerals referred to in sub-section (2) or of any rights in or over such site;