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[Cites 0, Cited by 2] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(2) in Uttar Pradesh State Universities Act, 1973

(2)It shall come into force on such date as the State Government may, by notification in Gazette, appoint and different dates may be appointed in relation to different existing Universities and references to commencement of this Act in relation to an existing University shall be construed as the date on which this Act comes into force in relation thereto.