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[Cites 0, Cited by 0] [Section 308] [Entire Act]

State of Punjab - Subsection

Section 308(1) in Punjab Jail Manual, 1996

(1)Indents in quarduplicate (I.A.F.Z. 2091) for ammunition, shall be submitted to the Inspector-General for submission to the State Government, not later than the 15th March of each year. The following scale of ammunition per man is sanctioned annually : -