(h)one member to represent each [* * *] [Certain words omitted by the Adaptation of Laws (No. 3) Order, 1956. ] State nominated by [the] [ Substituted by the Adaptation of Laws (No. 3) Order, 1956, for " each such" .] State Government, who shall be [* * *] [ The words " either a registered medical practitioner or" omitted by Act 70 of 1976, Section 3 (w.e.f. 1.9.1976).] a registered pharmacist:
