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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(c) in The Assam College Employees (Provincialisation) Act, 2005

(c)"existing employee" means an employee of a College both teaching and non-teaching appointees substantively against a sanctioned post and who is or has been in service on or after the 1st day of January, 2005;