Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act] State of Sikkim - Subsection Section 65(3)(xix) in The Sikkim Prisons Act, 2007 (xix)failing to report at once any loss, breakage or injury which the prisoner may accidentally have caused, to prison property or implements;