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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(3)(d) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(d)has acquired such financial other interests as is likely to affect prejudicially his functions as the chairperson or a Member, as the case may be or