Supreme Court - Daily Orders
Shahnawaz @ Shanu Ali vs State Of U.P. on 13 February, 2023
Bench: Sanjay Kishan Kaul, Aravind Kumar
ITEM NO.10 COURT NO.2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 11723/2022
(Arising out of impugned final judgment and order dated 19-11-2022
in CRL.MISC.BAIL Appln. No. 31126/2022 passed by the High Court Of
Judicature At Allahabad)
SHAHNAWAZ @ SHANU ALI Petitioner(s)
VERSUS
STATE OF U.P. Respondent(s)
(IA No. 188155/2022 - EXEMPTION FROM FILING O.T.)
Date : 13-02-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE MANOJ MISRA
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Pradeep Kumar Yadav, Adv.
Mr. Vishal Thakre, Adv.
Mr. Sunil Kumar Singh, Adv.
Mr. Sunil Kumar Srivastava, Adv.
Mr. Aryan P. Nanda, Adv.
Mr. Tota Ram, Adv.
Mr. Sanjeev Malhotra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
After some arguments, learned counsel for the petitioner seeks permission to withdraw the petition so that he can renew the request before the High Court after the injured witnesses are examined.
The special leave petition stands dismissed as withdrawn accordingly.
Signature Not Verified
Pending application(s) stand disposed of.
Digitally signed by RASHMI DHYANI Date: 2023.02.13 17:46:14 IST Reason: (RASHMI DHYANI PANT) (POONAM VAID) COURT MASTER COURT MASTER