Section 25(1) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007
(1)Whenever a Seed Inspector intends to take sample of seed of any cotton variety for analysis under Rule 24, he shall.-(a)give notice in writing to Form 1, then and there, of such intention to the person from whom he intends to take sample; and(b)take four representative samples or as prescribed from time to time and mark and seal or fasten up each sample in such manner as prescribed in Schedule.
