Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Chattisgarh - Subsection Section 22(a) in Chhattisgarh Legal Services Authority Rules, 2002 (a)by payment of Court fee, process fee, expenses of witnesses and paper book, lawyers fee and all other charges payable in connection with any legal proceedings;
