Section 14 in The Rajasthan Soil and Water Conservation Act, 1964
14. District Soil Conservation Officer.
(1)The State Government shall appoint for every district a District Soil Conservation Officer:Provided that one person may be appointed to be the District Soil Conservation Officer for more than one district or more than one person may be appointed to be District Soil Conservation Officer in the same district.(2)The District Soil Conservation Officer shall perform such functions as may be specified by or under this Act.
