Delhi High Court - Orders
Manoj Kumar vs Union Of India & Anr on 21 January, 2022
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~A-1, 8 to 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11859/2021 & CM APPL.36701/2021
MANOJ KUMAR ..... Petitioner
Through: Mr.Pawan Prakash Pathak, Advocate
with Mr.Sparsh Karnal, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Rajesh Kumar, Advocate for R-1.
Mr.Naresh Kaushik for UPSC.
+ W.P.(C) 9253/2020 & CM APPL.29848/2020
MOHIT KUMAR & ORS. ..... Petitioners
Through: Mr.Avinash Kumar Sharma,
Advocate with Mr.Ankur Vyas and
Mr.R.Abhishek, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Sushil Kumar Pandey, Advocate
with Ms.Richa Pandey and Ms.Vaani
Vishal, Advoates for R-1to3.
Mr.Naresh Kushik Advocate with
Mr.Anand Singh, Advocate for
UPSC.
+ W.P.(C) 9254/2020 & CM APPL.29850/2020
SONU KUMAR & ORS. ..... Petitioners
Through: Mr.Avinash Kumar Sharma,
Advocate with Mr.Ankur Vyas and
Mr.R.Abhishek, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:23.01.2022
09:40:12
Through: Mr.Gaurav Verma, Advocate for
UOI.
Mr.Naresh Kaushik, Advocate with
Mr.Anand Singh, Advocate for
UPSC.
+ W.P.(C) 9255/2020 & CM APPL.29852/2020
SHUBHAM UTTAKARSH & ORS. ..... Petitioners
Through: Mr.Avinash Kumar Sharma,
Advocate with Mr.Ankur Vyas and
Mr.R.Abhishek, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Vijay Joshi, Advocate for R-1&3.
Mr.Naresh Kaushik, Advocate with
Mr.Anand Singh, Advocate for
UPSC.
+ W.P.(C) 1136/2021 & CM APPL.3205-3206/2021 and 22445/2021
DEV PRABHAKER SINGH TOMAR ..... Petitioner
Through: Mr.Brijendra Singh, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Arti Bansal, Advocate with
Ms.Ropali Kapoor, Advocate for R-3.
Mr.Naresh Kaushik, Advocate with
Mr.Anand Singh, Advocate for
UPSC.
+ W.P.(C) 10338/2020 & CM APPL.32735/2020
SHANTI RAMAN ..... Petitioner
Through: Mr.Dibyanshu Pandey, Advocate with
Ms.Soumya Kumar, Advocate.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:23.01.2022
09:40:12
UNION PUBLIC SERVICE COMMISSION & ANR..... Respondents
Through: Mr.Naresh Kaushik, Advocate with
Mr.Anand Singh, Advocate for
UPSC.
Ms.Nidhi Raman, Advocate with
Mr.Zubin Singh, Advocate for R-2.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 21.01.2022 CM APPL.34955/2021 (condonation of delay) in W.P.(C) 10338/2020 Keeping in view the averments in the application, the delay in filing the counter affidavit is condoned and the same is taken on record.
Accordingly, the application stands disposed of. W.P.(C) 11859/2021 & CM APPL.36701/2021 W.P.(C) 9253/2020 & CM APPL.29848/2020 W.P.(C) 9254/2020 & CM APPL.29850/2020 W.P.(C) 9255/2020 & CM APPL.29852/2020 W.P.(C) 1136/2021 & CM APPL.3205-3206/2021 and 22445/2021 W.P.(C) 10338/2020 & CM APPL.32735/2020 The petitions have been heard by way of video conferencing. To await the order of the Supreme Court in SLP(C) No.426/2021 titled as Union Public Service Commission Vs. Gaurav Singh and Ors., adjourned to 20th July, 2022.
MANMOHAN, J NAVIN CHAWLA, J JANUARY 21, 2022 TS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:23.01.2022 09:40:12