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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Mizoram - Subsection

Section 60(1) in Mizoram Police Act, 2011

(1)Commissioner of Police. - The Commissioner of Police in whom the administration of police is vested in such area may be an officer of the rank of Deputy Inspector General of Police or above, depending on the population, and the magnitude and complexity of policing tasks in such area.