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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

Union of India - Subsection

Section 107(2)(n) in The Inland Vessels Act, 2021

(n)the conditions to be complied with and the period for such compliance to be stated in the notice of suspension issued by the Registrar of Inland Vessels under sub-section (4) of section 31;