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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Assam - Subsection

Section 25(1)(b) in Majuli University of Culture Act, 2017

(b)The Board shall thereupon appoint three members from among the awardees of the National Sahitya Akademi other than those who had certified about the standard of creative or other eminent creative writers of national or international stature, to assess the said published work and furnish their reports;