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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Chattisgarh - Subsection

Section 78(1)(a) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(a)The State Government shall recognise children's home or State run Government homes for orphans as adoption agencies both for scrutiny and placement of such children within the country;