Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 144] [Entire Act]

State of Rajasthan - Subsection

Section 144(a) in Rajasthan District Board Account Rules

(a)The contractor's bill will be in the prescribed Form No. 21 and 22 and shall furnish full particulars of work done so as to admit the items being identified and checked by comparison with the plan and estimate.