Supreme Court - Daily Orders
Ebix Singapore Pte Ltd. vs Committee Of Creditors Of Educomp ... on 7 October, 2020
Bench: D.Y. Chandrachud, Indu Malhotra, Indira Banerjee
1
ITEM NO.6 Court 3 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).3224/2020
EBIX SINGAPORE PTE LTD. Appellant(s)
VERSUS
COMMITTEE OF CREDITORS OF EDUCOMP SOLUTIONS
LIMITED & ANR. Respondent(s)
(WITH IA No.94385/2020-EX-PARTE AD-INTERIM RELIEF and IA
No.94383/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
Date : 07-10-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Appellant(s) Mr. K.V. Vishwanathan, Sr. Adv
Mr. Gautam Swarup, Adv
Mr. Aditya Swarup, Adv
Mrs. Vandana Anand, Adv
Mr. Mandavya Kapoor, Adv
Ms. Gunjan Jindal, Adv
Mr. Rajat Sehgal, AOR
For Respondent(s)
R-2 Mr. Nakul Dewan, Sr. Adv
Mr. Abhishek Sharma, Adv
Ms. Ashly Cherian, Adv
Ms. Anisha Mahajan, Adv
Mr. Gautam Talukdar, AOR
R-1 Ms. Misha, Adv
Mr. Siddhant Kant, Adv
Ms. Moulshree Shukla, Adv
Mr. S. S. Shroff, AOR
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2020.10.07
17:32:36 IST
Reason:
2
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice.
2 Mr Nakul Dewan, learned Senior counsel appearing on behalf of the second respondent and Ms Misha, learned counsel appearing on behalf of the first respondent, accept notice.
3 Counsel appearing on behalf of the contesting parties shall file a short set of written submissions and email them to the Court Master at [email protected] two days before the next date of listing. 4 List the Appeal on 5 November 2020.
5 Till 5 November 2020, there shall be a stay of further proceedings before the National Company Law Appellate Tribunal. Since the order of stay has been passed on the specific request of the appellant, we clarify that the appellant will not claim any equities arising out of the order of stay granted by this Court.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER