Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 26 in Presidential And Vice-Presidential Elections Rules, 1952 26. Reading of section 22.- Before the counting begins, the Returning Officer shall read the provisions of Section 22 to the persons present.
