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[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(b) in Telangana Educational Service Untrained Teachers (Regulation of Services and Fixation of Pay) Act, 1991

(b)the teachers working in such supernumerary posts shall not be entitled for counting their service in the B.Ed., scale for the automatic advancement scheme formulated in G.O.Ms.No.164, Finance, dated the 1st June, 1982;