Punjab-Haryana High Court
Sc Malik vs State Of Haryana And Others on 1 February, 2017
Author: M.M.S. Bedi
Bench: M.M.S. Bedi
208-1 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-3072-2014
Date of Decision : 01.02.2017
S C Malik .......Petitioner
versus
State of Haryana and others ....Respondents
CORAM : HON'BLE MR. JUSTICE M.M.S. BEDI Present: Mr. Ashok Sharma Nabhewala, Advocate for the petitioner. Mr. Anil Kumar Yadav, Addl.A.G., Haryana. Mr. Arvind Seth, Advocate for respondent No. 2. M.M.S. BEDI, JUDGE (ORAL) For details, see order of even date passed in CWP-27541- 2013.
(M.M.S. BEDI) JUDGE 01.02.2017 Neha Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 05-02-2017 19:59:58 :::