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Punjab-Haryana High Court

Sc Malik vs State Of Haryana And Others on 1 February, 2017

Author: M.M.S. Bedi

Bench: M.M.S. Bedi

208-1        IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                             CWP-3072-2014
                                             Date of Decision : 01.02.2017

S C Malik                                                     .......Petitioner
                                  versus

State of Haryana and others                                  ....Respondents

CORAM : HON'BLE MR. JUSTICE M.M.S. BEDI Present: Mr. Ashok Sharma Nabhewala, Advocate for the petitioner. Mr. Anil Kumar Yadav, Addl.A.G., Haryana. Mr. Arvind Seth, Advocate for respondent No. 2. M.M.S. BEDI, JUDGE (ORAL) For details, see order of even date passed in CWP-27541- 2013.

(M.M.S. BEDI) JUDGE 01.02.2017 Neha Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 05-02-2017 19:59:58 :::