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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(xvi) in A.P. Farmers Organisation Rules, 1997

(xvi)to strive towards becoming sustainable institution through a process of capacity building, skill up gradation and recovery of costs, wherever necessary; and xvii) to optimize productivity and production consistent with the availability of water supplies.