Patna High Court - Orders
Chaurasia Raj Kishore College vs The Chancellor Of The Universities Of ... on 28 June, 2016
Author: Sharan Singh
Bench: Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.17664 of 2015
======================================================
Mirza Ghalib T. T. College & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.635 of 2016
======================================================
Shri Bhagwat Prasad Singh Memorial B.ed. College & Ors
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9634 of 2016
======================================================
Chaurasia Raj Kishore College
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9678 of 2016
======================================================
Bihar College Of Education
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9764 of 2016
======================================================
S. M. Shoaib Hashmi Educational & Welfare Trust Grup Of Institutions ( B.
Ed. ) Pakariya
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.4665 of 2016
======================================================
Vidya Niketan Teachers Training College & Ors
.... .... Petitioner/s
Versus
Patna High Court CWJC No.17664 of 2015 (15) dt.28-06-2016
2/9
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9922 of 2016
======================================================
Adwaita Mission Training College & Anr
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.10039 of 2016
======================================================
Veerayatan B. Ed. College
.... .... Petitioner/s
Versus
The Chancelor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9956 of 2016
======================================================
Tapindu Institute Of Higher Studies & Anr
.... .... Petitioner/s
Versus
The Chancellor of The University of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9175 of 2016
======================================================
Swadeshi College Of Education
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8417 of 2016
======================================================
Shyam School Of Education Begusarai
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8216 of 2016
======================================================
St. Josephs Mishri Singh Vishwamohinee Memorial Teachers Training
Patna High Court CWJC No.17664 of 2015 (15) dt.28-06-2016
3/9
College
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8536 of 2016
======================================================
Ramadhar Singh Teachers Training College
.... .... Petitioner/s
Versus
The Chancellor of The University of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8942 of 2016
======================================================
Katihar Teachers Training College & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8954 of 2016
======================================================
M. P. College Of Education & Anr
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9033 of 2016
======================================================
Seemanchal Minority B. Ed. College & Anr
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9174 of 2016
======================================================
East N West Teachers Training College & Ors
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Patna High Court CWJC No.17664 of 2015 (15) dt.28-06-2016
4/9
Civil Writ Jurisdiction Case No.9604 of 2016
======================================================
Dr. S. P. Singh College Of Teacher Education
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.2957 of 2016
======================================================
Nezamia College Of Education
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.3425 of 2016
======================================================
Radhey Shyam Teachers Training College
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.6756 of 2016
======================================================
Teachers Training College & Ors
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7074 of 2016
======================================================
Dr. (prof.) Anwar Halim Anwar
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7222 of 2016
======================================================
Bihar State Minority Education College Association & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
Patna High Court CWJC No.17664 of 2015 (15) dt.28-06-2016
5/9
======================================================
with
Civil Writ Jurisdiction Case No.6895 of 2016
======================================================
Basundhara Teachers Training College & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8396 of 2016
======================================================
Fakhruddin Ali Ahmad Teachers Training College & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7815 of 2016
======================================================
Dr. Zakir Hussain Teachers Training College & Anr
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7581 of 2016
======================================================
Baikunth Teachers Training College
.... .... Petitioner/s
Versus
The Chancellor of The University of Bihar Raj Bhawan Patna & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7584 of 2016
======================================================
Rajendra Kishori B. Ed College
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar Raj Bhawan Patna & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8545 of 2016
======================================================
Rameshwar Laxmi Mahto Teachers Training College
.... .... Petitioner/s
Versus
Patna High Court CWJC No.17664 of 2015 (15) dt.28-06-2016
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The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.824 of 2016
======================================================
National Teachers Training College
.... .... Petitioner/s
Versus
The Chancellor of The University of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.3154 of 2016
======================================================
Trident B. Ed. College & Ors
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.3087 of 2016
======================================================
Mahabodhi Teachers Training College
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.2921 of 2016
======================================================
S. A. College Of Education
.... .... Petitioner/s
Versus
The Chancellor of The Universities & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.3991 of 2016
======================================================
St. Xaviers College Of Education
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.4070 of 2016
======================================================
St. Xaviers College Of Education
Patna High Court CWJC No.17664 of 2015 (15) dt.28-06-2016
7/9
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
with
Civil Writ Jurisdiction Case No.2979 of 2016
======================================================
Al Momin College of Education
.... .... Petitioner/s
Versus
The Chancellor of The Universities & Ors
.... .... Respondent/s
======================================================
Appearance :
(In CWJC No.17664 of 2015)
For the Petitioner/s : Mr. Rajeev Kumar Singh
For the Respondent/s : Mr. Aag2-D.K. Sinha
(In CWJC No.635 of 2016)
For the Petitioner/s : Mr. Santosh Kumar Mishra
For the Respondent/s : Mr. Lalit Kishore (Paag)
(In CWJC No.9634 of 2016)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Pushkar Narain Shahi (Aag10)
(In CWJC No.9678 of 2016)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Lalit Kishore (Paag)
(In CWJC No.9764 of 2016)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Devendra Kr. Sinha- Aag2
(In CWJC No.4665 of 2016)
For the Petitioner/s : Mr. Santosh Kumar Mishra
For the Respondent/s : Mr. Arif Raza
(In CWJC No.9922 of 2016)
For the Petitioner/s : Mr. Santosh Kumar Mishra
For the Respondent/s : Mr. Lalit Kishore(Paag)
(In CWJC No.10039 of 2016)
For the Petitioner/s : Mr. Alok Kumar Sinha
For the Respondent/s : Mr. Aag11- Ashok Kumar Kesari
(In CWJC No.9956 of 2016)
For the Petitioner/s : Mr. Santosh Kumar Mishra
For the Respondent/s : Mr. Pushkar Narain Shahi- Aag10
(In CWJC No.9175 of 2016)
For the Petitioner/s : Mr. Nikhil Kumar Agrawal
For the Respondent/s : Mr. Din Bandhu Singh- Gp9
(In CWJC No.8417 of 2016)
For the Petitioner/s : Mr. Sanjay Kumar Srivastava
For the Respondent/s : Mr. Lalit Kishore (Paag)
(In CWJC No.8216 of 2016)
For the Petitioner/s : Mr. Dharmeshwar Mishra
For the Respondent/s : Mr. Lalit Kishore (Paag)
Patna High Court CWJC No.17664 of 2015 (15) dt.28-06-2016
8/9
(In CWJC No.8536 of 2016)
For the Petitioner/s : Mr. Prashant Kumar
For the Respondent/s : Mr. Aag6- Anjani Kumar
(In CWJC No.8942 of 2016)
For the Petitioner/s : Mr. Jagnnath Singh
For the Respondent/s : Mr. Aag5- Prabhat Kumar Verma
(In CWJC No.8954 of 2016)
For the Petitioner/s : Mr. Jagnnath Singh
For the Respondent/s : Mr. Devendra Kr. Sinha- Aag2
(In CWJC No.9033 of 2016)
For the Petitioner/s : Mr. Jagnnath Singh
For the Respondent/s : Mr. Aag6- Anjani Kumar
(In CWJC No.9174 of 2016)
For the Petitioner/s : Mr. Santosh Kumar Mishra
For the Respondent/s : Mr. Ashok Priyadarshi- Ga4
(In CWJC No.9604 of 2016)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Anjani Kumar (Aag6)
(In CWJC No.2957 of 2016)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Lalit Kishore (Paag)
(In CWJC No.3425 of 2016)
For the Petitioner/s : Mr. Yashraj Bardhan
For the Respondent/s : Mr. Lalit Kishore- Paag
(In CWJC No.6756 of 2016)
For the Petitioner/s : Mr. Manoj Kumar Singh
For the Respondent/s : Mr. Aag10- P.N.Shahi
(In CWJC No.7074 of 2016)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. Aag6- Anjani Kumar
(In CWJC No.7222 of 2016)
For the Petitioner/s : Mr. Jagnnath Singh
For the Respondent/s : Mr. Lalit Kishore (Paag)
(In CWJC No.6895 of 2016)
For the Petitioner/s : Mr. Raj Kamal
For the Respondent/s : Mr. Prasoon Sinha (Ga2)
(In CWJC No.8396 of 2016)
For the Petitioner/s : Mr. Karuna Nath Sahay
For the Respondent/s : Mr. Aag10- P.N.Shahi
(In CWJC No.7815 of 2016)
For the Petitioner/s : Mr. Dharmeshwar Mishra
For the Respondent/s : Mr. Aag2- D.K.Sinha
(In CWJC No.7581 of 2016)
For the Petitioner/s : Mr. Prashant Kumar
For the Respondent/s : Mr. Lalit Kishore (Paag)
(In CWJC No.7584 of 2016)
For the Petitioner/s : Mr. Prashant Kumar
For the Respondent/s : Mr. Aag10- P.N.Shahi
(In CWJC No.8545 of 2016)
For the Petitioner/s : Mr. Sanjay Kumar Srivastava
For the Respondent/s : Mr. Pushkar Narain Shahi- Aag10
(In CWJC No.824 of 2016)
Patna High Court CWJC No.17664 of 2015 (15) dt.28-06-2016
9/9
For the Petitioner/s : Mr. Santosh Kumar Mishra
For the Respondent/s : Mr. Lalit Kishore- Paag
(In CWJC No.3154 of 2016)
For the Petitioner/s : Mr. Pranav Kumar
For the Respondent/s : Mr. P.N. Shahi- Aag10
(In CWJC No.3087 of 2016)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Lalit Kishore (Paag)
(In CWJC No.2921 of 2016)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Aag10- P.N.Shahi
(In CWJC No.3991 of 2016)
For the Petitioner/s : Mr. K.M.Joseph
For the Respondent/s : Mr. P.N. Shahi- Aag10
(In CWJC No.4070 of 2016)
For the Petitioner/s : Mr. K.M.Joseph
For the Respondent/s : Mr. P.N. Shahi- Aag10
(In CWJC No.2979 of 2016)
For the Petitioner/s : Mr. Arun Kumar, Advocate
Mr. Bipin Kumar, Advocate
For the Respondent/s : Mr. Anjani Kumar, AAG-6
Mr. Girijish Kumar, Advocate
Mr. Shri Nath Pathak, Advocate
Mr. Rajendra Kumar Giri, Advocate
======================================================
CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE )
15 28-06-2016Heard learned Counsel for the parties concerned.
Hearing remains inconclusive and shall resume on 30.06.2016.
(I.A. Ansari, ACJ) (Chakradhari Sharan Singh, J) Mkr./-
U