Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Andhra Pradesh - Subsection Section 20(v) in A.P. Farmers Organisation Rules, 1997 (v)The competent authority notified shall render all assistance in the conduct of the social audit. The Revenue and Agriculture Officials shall also render the requisite assistance.
