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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(l) in Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999

(l)"Transferee" means APGENCO or other generation company or companies or APTRANSCO or APDISTCOS as the case may be in whom the Undertaking or Undertakings are vested;