Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 182(2)] [Section 182] [Entire Act]

State of West Bengal - Subsection

Section 182(2)(v) in The West Bengal Motor Vehicles Rules, 1989

(v)prohibiting the use of such place by specified persons or by other than specified persons.