Section 11(3)(c) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

(c)the provisions of the proceeding sections of the Sikkim Land (Requisition and Acquisition) Act, 1977 shall be deemed to have been complied with;

Legal Document View