Section 272A(1)(b) in The Income Tax Act, 1961

[Cites 0, Cited by 3] [Section 272A(1)] [Section 272A] [Entire Act]

Union of India - Subsection

Section 272A(1)(b) in The Income Tax Act, 1961

(b)refuses to sign any statement made by him in the course of any proceedings under this Act, which an income-tax authority may legally require him to sign; or

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Union of India - Subsection

Section 272A(1)(b) in The Income Tax Act, 1961