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[Cites 0, Cited by 0] [Section 441] [Entire Act]

State of Uttar Pradesh - Subsection

Section 441(7) in The U.P. Co-operative Societies Rules, 1968

(7)The voters list shall be caused to be prepared by the Election Officer and displayed at the place of election and the headquarter of the society if situated in the district and in other cases at the branches of sub-office of the society. A copy of voters' list shall also be sent to the Registrar. The voters' list shall also be made available in the office of the society or branch, as the case may be, for sale on payment of the cost prescribed by the Election Officer.]Date of the meeting and Notice to members