Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 88 in The Navy (Pension) Regulations, 1964 88. Minimum qualifying service for gratuity. - Unless otherwise provided, the minimum service which qualifies for service gratuity is five years.
