Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Tamilnadu - Subsection Section 17(2)(d) in Tamil Nadu Town and Country Planning Act, 1971 (d)the making of provision for national highways, arterial roads, ring roads, major streets, lines of communication including railways, airports and canals;