Manipur High Court
G. Isaac & Ors vs State Of Manipur & Ors on 4 October, 2023
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRA Digitally signed by IN. 42
KPAM SHOUGRAKPAM
DEVANANDA SINGH
DEVANAN Date: 2023.10.04
13:54:23 +05'30'
DA SINGH
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 161 of 2023
G. Isaac & ors. ... Petitioners
Vs.
State of Manipur & ors. ... Respondents
B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 04-10-2023 Mr. K.R. Pamei, learned counsel appearing for the petitioners seeks three weeks' time for filing rejoinder affidavit.
Mr. A. Bheigya Meetei, learned counsel appearing for the respondents has no objection.
As prayed for, list this case again on 07-11-2023. Earlier interim order shall continue till the next date.
JUDGE Devananda