Section 6(1) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017
(1)Under clause (b) of sub-section (2) of section 7 of the Act, the Clinical establishment shall provide such manpower which is reasonably adequate in number to render the services offered by that type of clinical establishment and to ensure that, the clinical establishment shall comply with the minimum number norms in respect of health service providers as specified in schedule II.
