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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(a) in Maharashtra Electricity Regulatory Commission (Standards of Performance of Distribution Licensees, Period for Giving Supply and Determination of Compensation) Regulations, 2014

(a)AC system
(i)Two wires, single phase, 230/240 volts - General supply not exceeding 40 amperes.
(ii)Four/Three wires, three phase, 230/240 volts between phase wire and neutral or 400/415 volts between the phases/lines and contract demand not exceeding 80 kW/ 100 kVA in all areas, except in Municipal Corporation areas where such limit would be 150 kW/ 187kVA :